Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(xxiv) in Sree Sankaracharya University of Sanskrit Act, 1994 (xxiv)to give financial and other assistance to institutions or individuals for the publication of books which are conducive to the furtherance of the objects of the University;
