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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(3)Subject to rules, if any, made under sub-section (3) of Section 12, the chairman shall have full powers in the matters of promotion, confirmation, transfer and termination of services of the officers and employees of the Board.