Supreme Court - Daily Orders
Arvinder Singh Dutta vs Union Of India on 13 October, 2017
Bench: Abhay Manohar Sapre, S. Abdul Nazeer
ITEM NO.26 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 28661/2017
(Arising out of impugned final judgment and order dated 02-12-2016
in WP No. 11370/2016 passed by the High Court of Delhi at New
Delhi)
ARVINDER SINGH DUTTA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
( IA No.99892/2017-CONDONATION OF DELAY IN FILING)
Date : 13-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Anand Kumar Mishra, AOR
Mr. Hemant Kumar, Adv.
Mr. Raj Shekhar Rao, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending application, if any, stands disposed of.
(USHA RANI BHARDWAJ) (SNEH LATA SHARMA)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.10.14
12:06:03 IST
Reason: