Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(2) in The Himachal Pradesh Land Preservation Act, 1978 (2)The procedure prescribed in sections 21, 22 and 23 of Himachal Pradesh Land Revenue Act, 1953 (6 of 1954) shall be followed, as far as may be, in proceeding under this Act.
