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Himachal Pradesh High Court

Hpsebl vs . Phinu & Ors. on 23 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

HPSEBL Vs. Phinu & Ors.

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RFA No. 17 of 2016 23.06.2022 Present: Mr. T.S. Chauhan, Advocate, for the appellant.

Respondent No.1 and 3 are stated to have died.

None for respondents No.2 and 4.

Mr. Satish Sharma, Advocate, for respondent No.7.

Mr. Gurmeet Bhardwaj, Advocate, for the applicants in CMP No. 4097 of 2021.

RFA No. 17 of 2016 & CMP No. 4097 of 2021 Mr. T.S. Chauhan, learned counsel for the appellant submits that an application to bring on record legal representatives of deceased respondents No.1 and 3 stands filed in the Registry. Registry is directed to place the same on record, if in order. List thereafter.

(Ajay Mohan Goel) Judge June 23, 2022 (vinod) ::: Downloaded on - 23/06/2022 20:05:11 :::CIS