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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(e) in Kerala General Sales Tax Rules, 1963

(e)"Importer" means any person who imports goods from outside the State;
(ea)"key pair" in an asymmetric crypto system, means a private key and its mathematically related public key, which are so related that the public key can verify a digital signature created by the private key;