Securities And Exchange Board Of India - Subsection
Section 27(a) in Securities and Exchange Board of India (Investment Advisers) Regulations, 2013
(a)requiring an investment adviser [partners, directors, principal officer and persons associated with investment advice] [Inserted by Notification No. SEBI/LAD-NRO/GN/2020/22, dated 3.7.2020 (w.e.f. 21.1.2013).] not to provide investment advice for a particular period;
