Section 19 in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007
19. Quality assurance of meters.
- The distribution licensee shall put in place a system of quality assurance for meter, starting from receipt, storage in-house testing (if any), installation, periodic testing lab and site testing procedure, removal/replacement and disposal of meters including sealing practices and submit plan/program to the Commission for approval. Any change or amendment in quality assurance program shall be with the permission of the Commission.
