Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(4) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995. (4)A copy of the budget shall be placed before the State Legislature as soon as may be after the budget has been approved by the State Government.
