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State of Bihar - Section

Section 7 in Bihar Secondary Education Office Employees Appointment and Service Condition Rules, 2010

7.

Such employees, who are transferred from other cadres and working in the Bihar Secondary Education Office against the sanctioned posts and if voluntary written consent has been given by them to remain in the Bihar Secondary Education Office, then their seniority shall be admissible from the date of their joining in this office.Chapter - 5 Miscellaneous