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[Cites 0, Cited by 0] [Section 746] [Entire Act]

State of Punjab - Subsection

Section 746(1) in Punjab Jail Manual, 1996

(1)A male officer of the jail may enter the enclosure occupied by females, only if he has a duty to attend to there and is accompanied by the female warder into every part of the ward or enclosure he may have to go. Should it be necessary to enter the female enclosure at night, the Head Warder on duty shall call the Deputy Superintendent, and the female warder and these three officers together shall enter. Warders acting as escorts to visitors or officials shall remain outside the enclosure.