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[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(a) in Kerala Marine Fishing Regulation Act, 1980

(a)the need to protect the interests of different sections of persons engaged in fishing, particularly those engaged in fishing using of traditional fishing craft such as catamaran, country craft or canoe;