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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(viii) in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964

(viii)the production in the said shed shall be started within a period of six months from the date on which the possession is delivered. The Corporation may, however, at [its] [Substituted vide Notification dated 5-7-1974 (22-8-1974).] option, extend the time limit upto a maximum period of three months for reasons to be recorded in writing;