Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act] State of Tamilnadu - Subsection Section 182(1)(d) in The Coimbatore City Municipal Corporation Act, 1981 (d)the aggregate amount which has up to the date of the statement been applied under section 181 in or towards discharging loans.