Supreme Court - Daily Orders
Savita Kumari@ Sarita vs Sanjeet Kumar@ Sanjeet Kumar Choubey on 11 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.6 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (C) No(s).996/2018
SAVITA KUMARI@ SARITA Petitioner(s)
VERSUS
SANJEET KUMAR @ SANJEET KUMAR CHOUBEY Respondent(s)
(With appln.(s) for stay)
Date : 11-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Girdhar Upadhyay,Adv.
Mr. J.P. Tripathi,Adv.
Mr. A.k. Upadhyay,Adv.
Mr. Braham Singh,Adv.
Mr. Mohd. Shahid Hussain,Adv.
for Mr. R.D. Upadhyay,AR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner has submitted that the respondent has filed an application for withdrawal as he wants to withdraw this petition.
Statement is placed on record.
The transfer petition is dismissed as withdrawn.
(Sarita Purohit) (Jagdish Chander)
Court Master Branch Officer
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2018.07.13
16:59:06 IST
Reason: