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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

3. Method of Admission.

- The general guidelines for the admission of candidates into University Professional Institutions offering Engineering (Including Technology), Pharmacy and Architecture courses are laid down below:
(a)The admissions shall be made in the order of merit on the basis of the ranking assigned in EAMCET as pen sub-rule (3) of Rule 5 of Andhra Pradesh Common Entrance Test for entry Into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003.
(b)The requirement of qualifying at the Common Entrance Test shall not be applicable to the candidates sponsored for admission by Ministry of Human Resource Development; Government of India Rule 4(iv) of these Rules concerning Eligibility for Admissions are not applicable to these candidates.