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Allahabad High Court

Dharam Pal Singh vs I.G. Karmik U.P. Police on 7 July, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 30

Case :- WRIT - A No. - 24361 of 1993

Petitioner :- Dharam Pal Singh
Respondent :- I.G. Karmik U.P. Police
Petitioner Counsel :- P.K. Singh
Respondent Counsel :- S.C.

Hon'ble Rakesh Sharma J.

 

List has been revised. No one appears to press the petition. The writ petition is dismissed for want of prosecution. Order Date :- 7.7.2010 Bhaskar