Allahabad High Court
Dharam Pal Singh vs I.G. Karmik U.P. Police on 7 July, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 30 Case :- WRIT - A No. - 24361 of 1993 Petitioner :- Dharam Pal Singh Respondent :- I.G. Karmik U.P. Police Petitioner Counsel :- P.K. Singh Respondent Counsel :- S.C. Hon'ble Rakesh Sharma J.
List has been revised. No one appears to press the petition. The writ petition is dismissed for want of prosecution. Order Date :- 7.7.2010 Bhaskar