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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Kerala - Subsection

Section 97(2) in Mahatma Gandhi University Act 1985

(2)There shall be paid to the Mahatma Gandhi University out of the accumulation in the superannuation fund and other like funds, if any, of the University of Kerala such amounts as have been credited to the superannuation fund and other like funds, if any, on behalf of the persons referred to in sub-section (2) of section 96. The amounts paid under sub-section (2) shall form part of the superannuation fund or other like funds, if any, that may be established by the Mahatma Gandhi University for the benefit of its employees.