Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Manipur - Subsection Section 14(3) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (3)Every appeal under sub-section (1) shall be presented in the prescribed form and shall be verified in the prescribed manner.
