Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(ii) in The Punjab Excise Act, 1914

(ii)Explanation. - Duty [or extra license fee and other chargeable levies] [Inserted by Punjab Act No. 3 of 2016, dated 28.3.2016.] may be imposed under this section at different rates according to the places to which any excisable article is to be removed for consumption, or according to the varying strength and quality of such article.