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[Cites 0, Cited by 0] [Section 147(8)] [Section 147] [Entire Act]

State of Telangana - Subsection

Section 147(8)(d) in Telangana Panchayat Raj Act, 2018

(d)the District Collector shall reserve offices for Women from out of the reserved and un-reserved categories on the basis of draw of lots.