Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2(10)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(10)(iiia) in The Bombay Money Lenders Act, 1946 (iiia)[ a company, or] [This paragraph was inserted by Bombay 58 of 1948, section 2 (ii).]