Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37 in The Employees' State Insurance (General) Regulations, 1950 37. Subs. by Notification No. N-12/13/19/79-P&D, dated 9th March, 1983 (w.e.f. 26-3-1983).
