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Andaman and Nicobar Islands - Section

Section 34 in The Andaman and Nicobar Islands Port Rules, 2004

34. Signal Lights.

- Every sea-going vessel shall between dusk and dawn and during poor visibility exhibit the lights required by the International Regulations for Prevention of Collisions at sea. No other signal lights shall be exhibited except under direction of the Harbour Master or Pilot-in-charge.