Bombay High Court
Janab Salehbhai Saheb Safiyuddin vs The Municipal Corporation Of Greater ... on 4 December, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 4th December, 2018 FOR DIRECTION :
152 TPACL/91/2018 ) Mr. K. Kerawalla I/b. Gautam Sahni, WP/333/1983 ) Advocate for Applicant.
) ) P.C. : Ld. Counsel for Applicant sought time in ) the matter.
) ) Hence, time is granted till 15.01.2019.
Date : 04.12.2018 Prothonotary & Senior Master ::: Uploaded on - 13/12/2018 ::: Downloaded on - 29/12/2018 06:28:11 :::