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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(i) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(i)Group 'A', Group 'B' and Group 'C' posts in the Institute shall correspond to Central Civil Services Group 'A', Group 'B' and Group 'C' posts, respectively;