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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3)(i) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(i)wilfully attempts, in any manner whatsoever, to evade any tax leviable under this Act, or