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State of Odisha - Section

Section 13 in The Orissa Maintenance of Orphanages Rules, 1985

13. (a) Existing level of recurring expenditure per child per month for various items like food, clothing, bedding, health check-up and medicine, education (including books, stationery, etc.,) vocational training, recreation, etc.

(b)Rent for accommodation (per child per month)