Andhra Pradesh High Court - Amravati
M/S.Midas Research And Development ... vs Smt.Y.Sri Lakshmi,Ias on 5 October, 2023
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
(SHOW CAUSE NOTICE BEFORE ADMISSION) : IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT (Original Jurisdiction) . THURSDAY, THE FIFTH DAY OF OCTOBER, TWO THOUSAND AND TWENTY THREE :PRESENT: THE HONOURABLE SRI JUSTICE NINALA JAYASURYA CONTEMPT CASE NO: 5136 OF 2023 Between: Mis.Midas Research And Development Center India Pvt Lid, 1001, 10" Flor, Cyberone Tower, Plot No.4 and 6, Sector 30A, Vashi, Navi Mumbai-400705 Rep by its Director, Naga Ravi Kiran Anne S/o. Bose babu Anne, Aged about 42 Years, Occ. Director of MIDAS Research and Development Center India PVT Ltd, R/o. Flat No.801, Blue Bay CHS, Sector 40, Seawoods West, Thane, Navi Mumbai, Maharashtra Petitioner . AND . 4. SmtY.Sn Lakshmi, IAS, W/o. Not Known, Age not known, Occ: Principal Secretary, Municipal Administration and Urban Development (M2) Department, Secretariat Building, Velagapudi, Amaravathi, Guntru District. 2, Shamsher Singh Rawat, IAS, S/o. Not Known, Age not known, Occ: Principal Secretary, Finance Department Secretariat Buildings, Velagapudi, Amaravaii, Guntur District 3. B Sunil Kumar Reddy, IFS, S/o. Not Known, Age not known, Occ: CEQ, Andhra Pradesh Center for Financial Systems and Services (APCFSS), Government of Andhra Pradesh, 6" Ficor, C-Block, Anjaneya Towers, Ibrahimpatnam, Krishna District - 521456. . 4, Vivek Yadav, 1.A.S, S/o. Not Known, Age not known, Occ: Chairman and Managing Director, Amaravati Development Corporation Limited (established by the Government of A.P. under GO. Ms. 109 (MA&UD) Department) Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vilayawada-520003 . 5. Vivek Yadav 1A.S, S/o. Not Known, Age not known, Occ: Commissioner Amaravati Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada- 520003 6. Sri Palum Raju, S/o. Not Known, Age not known, Occ: Chief Engineer Amaravati Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada- 520003 7. E.Srinivasa Rao, S/o. Not Known, Age not known, Superintending Engineer Amaravati Development Corporation Limited Door No.20-4-15, Flat No.16, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada- 520003 ..Respondents
WHEREAS the Petitioner has presented under Sections 10 to 12 of the Contempt of Courts Act 1971, above case through its counsel! Sri Shaik Mohammed ismail, praying that this Hon'ble High Court may be pleased to punish the respondents herein for wilfully and intentionally disobeying the orders in W.P.No. 1158 of 2023, dated 30.01.2023; WHEREAS the said case coming on for orders as to admission on this day and whereas the High Court, upon perusing the affidavit filed therein and upon hearing the arguments of Sri Shaik Mohammed Ismail, Advocate for the Petitioner, directed issuance of Notice to the respondents, to show cause as to why in the circumstances stated in the affidavit filed in support thereof, the said case should not be admitted.
You viz:
1. SmtY.Sri Lakshmi, |AS, Occ: Principal Secretary, Municipal Administration and Urban Development (M2) Department, Secretariat Building, Velagapudi, Amaravathi, Guntru District.
2. Shamsher Singh Rawat, IAS, Occ: Principal Secretary, Finance Department Secretariat Buildings, Velagapudi, Amaravati, Guntur District
3. B Sunil Kumar Reddy, IFS, Occ: CEO, Andhra Pradesh Center for Financial Systems and Services (APCFSS), Government of Andhra Pradesh, 6" Floor, C-Biock, Anjaneya Towers, Ibrahimpatnam, Krishna District - 521456.
4. Vivek Yadav, LAS, Occ: Chairman and Managing Director, Amaravati Development Corporation Limited (established by the Government of A-P. under GO. Ms. 108 (MA&UD) Department) Door Noe.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada-
520003
5. Vivek Yadav LAS, Occ: Commissioner Amaravati Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas ~ College, Kedareswarapet, Viiayawada-520003
6. Sri Palum Raju, Occ: Chief Engineer Amaravati Development Corporation Limited Door No.20-4-15, Flat No.iG, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada-520003
7. E.Srinivasa Rao, Superintending Engineer Amaravati Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada-520003 be and hereby are directed to show cause, as to why this contempt case should not be admitted, either appearing in person or through Advocate duly instructed on 02.11.2023, to which date the case stands posted for hearing, failing wherein the said case will be heard and determined ex-parte. Sd/- K. TATA RAO DEPUTY REGISTRAR PFN we TRUE COPY! ----
SECTION OFFICER To,
1. The District Judge, Guntur, Guntur District (By RPAD in duplicate along with a copy of petition and affidavit to serve on Respondent Nos. 1 and 2 and to return to this Court before 02.11.2023) The Metropolitan Sessions Judge, Vijayawada, Krishna District (By RPAD in duplicate along with a copy of petition and affidavit to serve on Respondent _Nos.3 to 7 and to return to this Court before 02.11.2023) SmtY.Sri Lakshmi, |AS, Occ: Principal Secretary, Municipal Administration and Urban Development (M2) Department, Secretariat Building, Velagapudi, Amaravathi, Guntru District. :
.Shamsher Singh Rawat, IAS, Oce: Principal Secretary, Finance Department Secretariat Buildings, Velagapudi, Amaravati, Guntur District B Sunil Kumar Reddy, IFS, Occ: CEO, Andhra Pradesh Center for Financia! Systems and Services (APCFSS), Government of Andhra Pradesh, 6" Floor, C-Block, Anjaneya Towers, Ibrahimpatnam, Krishna District - 521456.
Vivek Yadav, 1A.S, Occ: Chairman and Managing Director, Amaravati Development Corporation Limited (established by the Government of AP. under GO. Ms. 108 (MA&UD) Department) Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada- 520003 Vivek Yadav LA.S, Occ: Commissioner Amaravati Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vilayawada-520003 Sri Palum Raju, Occ: Chief Engineer Amaravati Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada-520003 E.Srinivasa Rao, Superintending Engineer Amaravatl Development Corporation Limited Door No.20-4-15, Flat No.1G, Anand Heights, Beside Prabhas College, Kedareswarapet, Vijayawada-520003(Addressee Nos. 3 to 9 by RPAD- along with a copy of petition and affidavit) . 10. One spare copy.
PSD
-HIGH COURT NJS,J DATED:05/10/2023 NOTE: LIST THIS CASE ON 02.11.2023 ~ NOTICE BEFORE ADMISSION CC.No.5136 of 2023