Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953 10. A licence-holder shall not after the 15th day of December in any year undertake any kheda operations in any Government forest to which Fire Protection Rules apply.
