Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2)(e) in Gujarat District Mineral Foundation Rules, 2016

(e)to Supervise and ensure the execution of the Annual Plan and approved plans, programmes and projects.