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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(5) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(5)The application specified in sub-clauses (1) and (2) shall be sent to the Medical Officer of the concerned Block Primary Health Centre along with the recommendations of the Village Health Nurse and the Village Administrative Officer concerned.