Delhi High Court - Orders
Commissioner Of Customs (Export) vs E.S. Lighting Technologies (P) Ltd on 9 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 323/2018, C.M. APPL.49459-49460/2018
COMMISSIONER OF CUSTOMS (EXPORT)
..... Appellant
Through : Sh. Amit Bansal, Advocate.
versus
E.S. LIGHTING TECHNOLOGIES (P) LTD.
..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.01.2019 Issue notice, returnable on 27.03.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 09, 2019/ajk