Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(1)(c) in Mahatma Gandhi University Act 1985 (c). to communicate its views, observations and recommendations to any authority of the University in respect of any matter which concerns the students: