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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(g) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(g)in contravention of the rules made under this Act
(i)kindles, keeps or carries any fire during such season other than the season specified by the forest officer;
(ii)trespasses or pastures cattle or permits cattle to trespass;