Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

State Of Punjab vs The Jalandhar Iron And Steel Merchants ... on 22 January, 2016

Bench: Dipak Misra, N.V. Ramana

  ITEM NO.33                            COURT NO.4                SECTION III

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC 1089/2016

  (Arising out of impugned final judgment and order dated 20/05/2015
  in CWP No. 5625/2014 passed by the High Court of Punjab & Haryana
  at Chandigarh)


  STATE OF PUNJAB AND ORS.                                         Petitioner(s)

                                               VERSUS

  THE JALANDHAR IRON AND STEEL MERCHANTS                            Respondent(s)
  ASSOCIATION (REGD)

  (With appln. (s) for c/delay in filing SLP and office report)


  Date : 22/01/2016 This petition was called on for hearing today.


  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE N.V. RAMANA


  For Petitioner(s)               Mr. Nikhil Nayyar, AAG
                                  Ms. Kiran Bhardwaj, AOR

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with S.L.P.(C) No.904 of 2016.

Signature Not Verified Digitally signed by Sanjay Kumar

(Chetan Kumar) (H.S. Parasher) Date: 2016.01.22 16:54:59 IST Reason: Court Master Court Master