Supreme Court - Daily Orders
State Of Punjab vs The Jalandhar Iron And Steel Merchants ... on 22 January, 2016
Bench: Dipak Misra, N.V. Ramana
ITEM NO.33 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 1089/2016
(Arising out of impugned final judgment and order dated 20/05/2015
in CWP No. 5625/2014 passed by the High Court of Punjab & Haryana
at Chandigarh)
STATE OF PUNJAB AND ORS. Petitioner(s)
VERSUS
THE JALANDHAR IRON AND STEEL MERCHANTS Respondent(s)
ASSOCIATION (REGD)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 22/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Nikhil Nayyar, AAG
Ms. Kiran Bhardwaj, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P.(C) No.904 of 2016.
Signature Not Verified Digitally signed by Sanjay Kumar(Chetan Kumar) (H.S. Parasher) Date: 2016.01.22 16:54:59 IST Reason: Court Master Court Master