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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5)(d) in The Orissa Veterinary Practitioners Rules, 1976

(d)the sending of voting papers with the relative identification envelopes under Clause (b) of Sub-rule (2) of Rule 6;