Supreme Court - Daily Orders
Delhi State Industrial & ... vs M/S. K.G. Electronics Pvt. Ltd. on 7 May, 2015
Bench: M.Y. Eqbal, S.A. Bobde
ITEM NO.9 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO......./2015
CC No.7984/2015
(Arising out of impugned final judgment and order dated 07/11/2014
in LPA No.391/2014 passed by the High Court Of Delhi At New Delhi)
DELHI STATE INDUSTRIAL & INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. Petitioner(s)
VERSUS
M/S. K.G. ELECTRONICS PVT. LTD. & ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 07/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Ms. Anusuya Salloan, Adv.
Ms. S. Janani,Adv.
Mr. Kunal Kohli, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is dismissed. However, the question of law is kept open. (Sanjay Kumar-II) (Indu Pokhriyal) Signature Not Verified Court Master Court Master Digitally signed by Sanjay Kumar Date: 2015.05.07 16:34:08 IST Reason: