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Supreme Court - Daily Orders

Delhi State Industrial & ... vs M/S. K.G. Electronics Pvt. Ltd. on 7 May, 2015

Bench: M.Y. Eqbal, S.A. Bobde

     ITEM NO.9                               COURT NO.9                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO......./2015
                                                         CC No.7984/2015

     (Arising out of impugned final judgment and order dated 07/11/2014
     in LPA No.391/2014 passed by the High Court Of Delhi At New Delhi)

     DELHI STATE INDUSTRIAL & INFRASTRUCTURE
     DEVELOPMENT CORPORATION LTD.                                      Petitioner(s)

                                                     VERSUS

     M/S. K.G. ELECTRONICS PVT. LTD. & ANR.                              Respondent(s)

     (With appln. (s) for c/delay in filing SLP)


     Date : 07/05/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                 Ms. Anusuya Salloan, Adv.
                                       Ms. S. Janani,Adv.
                                       Mr. Kunal Kohli, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard.

Delay condoned.

The special leave petition is dismissed. However, the question of law is kept open. (Sanjay Kumar-II) (Indu Pokhriyal) Signature Not Verified Court Master Court Master Digitally signed by Sanjay Kumar Date: 2015.05.07 16:34:08 IST Reason: