Section 1 in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Amendment Regulations, 2023
1. Short title and commencement:
(1)These regulations may be called the Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities ) Amendment Regulations, 2023.(2)They shall come into force on the date of their publication in the official gazette.
