Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1042(1)] [Section 1042] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1042(1)(xi) in Rules under the United Provinces Excise Act, 1910

(xi)State Management. - "State Management" means the system under which vend of intoxicants, opium or medicinal opium is carried on through the agency of paid salesman.