Section 53(1)(a) in Estate Duty act, 1953

[Cites 0, Cited by 1] [Section 53(1)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1)(a) in Estate Duty act, 1953

(a)every legal representative to whom such property so passes for any beneficial interest in possession or in whom any interest in the property so passing is at any time vested,

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Union of India - Subsection

Section 53(1)(a) in Estate Duty act, 1953