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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(10) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(10)For avoidance of acquisition ProceedingsIn suits for declaration that any proceedings for compulsory acqusition of any movable or immovable property are void, one half of ad valorem fee leviable on the value of the property: