Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(xvi) in Chhattisgarh Biological Diversity Rules, 2015 (xvi)recommend, prescribed modify the collection of the fee by BMCs from any person for accessing or collecting any biological resource for commercial purposes;
