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[Cites 0, Cited by 0] [Section 398] [Entire Act]

State of Rajasthan - Subsection

Section 398(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)The Sub-Divisional Officer on receiving a report shall consider whether the marks should be renewed or repaired and shall issue an order accordingly. It should be remembered that to order repairs to a mark which must in any case soon be renewed, causes needless trouble and expenses to the person concerned.