Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 28 in The Bengal Land-Revenue Sales Regulation, 1812 28. [* * * *] [Repealed by Bengal Reg. 12 of 1824 and Bengal Reg. 7 of 1830.]
