Bharatiya Vidya Bhavans Residential ... vs The State Of A.P., on 17 November, 2022

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Andhra Pradesh High Court - Amravati

Bharatiya Vidya Bhavans Residential ... vs The State Of A.P., on 17 November, 2022

                         HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No.: W.P. No.7417 of 2006

                                  PROCEEDING SHEET

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No      DATE                                ORDER                             OFFICE
                                                                               NOTE

7     17.11.2022

UDPR, J & TMR, J Heard arguments of learned counsel for petitioner so also the learned Government Pleader for Commercial Taxes - I. Orders reserved.

________ UDPR, J _______ TMR, J SS