Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 489 in The General Rules (Civil), 1986 489. Munsarim's authority to inspect his office. - Every Munsarim of a Court shall inspect the work of the staff attached to the Court at least once a quarter. He shall report the result of his inspection to the presiding Officers as soon as possible after the inspection.
