Madhya Pradesh High Court
The State Of M.P. & Anr. vs Ratan Singh & Ors. on 19 March, 2018
THE HIGH COURT OF MADHYA PRADESH
SA-107-1990
(THE STATE OF M.P. & ANR. Vs RATAN SINGH & ORS.)
10
Jabalpur, Dated : 19-03-2018
Learned Govt. Adv. for the appellants prays for and is granted
four weeks' time to file an appropriate application for bringing legal
representatives of respondent no.1 on record.
As prayed, list after four weeks.
e sh (RAJEEV KUMAR DUBEY) ad JUDGE Pr a hy m/-
ad Digitally signed by MONIKA CHOURASIA M Date: 2018.03.19 16:40:09 +05'30' of rt ou C h ig H