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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1)(b) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Returning Officer shall, forthwith, report the matter to the State Election Commission through the District Election Officer.