Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Mizoram - Subsection Section 74(b) in Mizoram Excise Rules, 1983 (b)the Commissioner of the importing district has received a copy of the said pass from the Excise authority of the exporting district or place, or from the Officer-in-charge of the said distillery, brewery or warehouse.
